Gulab Singh vs State Of U.P. & Others
2013 Latest Caselaw 7553 ALL

Citation : 2013 Latest Caselaw 7553 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Gulab Singh vs State Of U.P. & Others on 19 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 71592 of 2011
 

 
Petitioner :- Gulab Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Narendra Mohan,Harish Chandra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri Sujeet Kumar Rai as counsel for the respondents. list.

Order Date :- 19.12.2013

SKM

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