Sallu @ Ali Athar vs State Of U.P.
2013 Latest Caselaw 7347 ALL

Citation : 2013 Latest Caselaw 7347 ALL
Judgement Date : 9 December, 2013

Allahabad High Court

Sallu @ Ali Athar vs State Of U.P. on 9 December, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22451 of 2013
 

 
Applicant :- Sallu @ Ali Athar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Tripathi,Amit Daga
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

I.O. was summoned.

Let counter affidavit be filed within two weeks.

Rejoinder affidaviat, if any, may also be filed in the meanwhile..

List immediately thereafter.

Order Date :- 9.12.2013

Monika

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