Dr.Surya Nath Yadav vs Viith A.D.J.& Another
2013 Latest Caselaw 7304 ALL

Citation : 2013 Latest Caselaw 7304 ALL
Judgement Date : 4 December, 2013

Allahabad High Court

Dr.Surya Nath Yadav vs Viith A.D.J.& Another on 4 December, 2013

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- RENT CONTROL No. - 37 of 1996
 

 
Petitioner :- Dr.Surya Nath Yadav
 
Respondent :- Viith A.D.J.& Another
 
Counsel for Petitioner :- S.K.Mehrotra,I.D.Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

Shri S.K. Mehrotra, learned counsel for petitioner states that the client has taken away the file from him and Shri I.D. Shukla, learned counsel was appearing with him. Neither any other learned counsel appears in the case nor there is any vakalatnama of any other counsel.

Accordingly, writ petition is dismissed for want of prosecution.

Order Date :- 4.12.2013

mks

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