Citation : 2013 Latest Caselaw 7298 ALL
Judgement Date : 4 December, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- REVIEW PETITION No. - 251 of 2000 Petitioner :- Bindeshwari & Others [Cons] Respondent :- D.D.C.Pratapgarh & Others Counsel for Petitioner :- Rajeev Singh Counsel for Respondent :- C.S.C. Hon'ble Sibghat Ullah Khan,J.
List in the month of January 2014.
Order Date :- 4.12.2013
mks
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