Citation : 2013 Latest Caselaw 7294 ALL
Judgement Date : 4 December, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- RENT CONTROL No. - 30 of 1999 Petitioner :- Jagdish Prasad Sharma And Others Respondent :- 9th Addl. District Judge Lucknow And Others Counsel for Petitioner :- B.K.Saxena,Jaspreet Singh Counsel for Respondent :- Chief Standing Counsel Hon'ble Sibghat Ullah Khan,J.
List in the next cause list.
Order Date :- 4.12.2013
mks
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