Sunil Trivedi vs State Of U.P.
2013 Latest Caselaw 5303 ALL

Citation : 2013 Latest Caselaw 5303 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Sunil Trivedi vs State Of U.P. on 30 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3685 of 2013
 

 
Appellant :- Sunil Trivedi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shiva Kant Awasthi,Sudeep Pathak
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Memo of appearance filed today by Shri Santosh Kumar Nigam, Advocate, on behalf of complainant is taken on record.

Put up along with Criminal Appeal No.3599 of 2013, Smt. Manju Vs. State of U.P. on the date fixed in the aforesaid matter.

Order Date :- 30.8.2013

Mustaqeem.

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