Citation : 2013 Latest Caselaw 5251 ALL
Judgement Date : 29 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 3604 of 2013 Appellant :- Mukesh & 3 Others Respondent :- State Of U.P. Counsel for Appellant :- Madan Mohan,P.S. Verma Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Heard learned counsel for the appellants and the learned AGA.
Admit.
Summon the lower court record.
List in the week commencing 30th September, 2013.
In the meantime learned AGA shall file written objections under first proviso to Section 389 Cr.P.C.
Order Date :- 29.8.2013
Mustaqeem.
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