Kedar Nath Saroj & Another vs State Of U.P.
2013 Latest Caselaw 5089 ALL

Citation : 2013 Latest Caselaw 5089 ALL
Judgement Date : 14 August, 2013

Allahabad High Court

Kedar Nath Saroj & Another vs State Of U.P. on 14 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3523 of 2013
 

 
Appellant :- Kedar Nath Saroj & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.K. Rao,O.P. Singh
 
Counsel for Respondent :- Govt. Advocate,Gauri Shanker,Jaswant Singh,Rajesh Pathik
 

 
Hon'ble Naheed Ara Moonis,J.

Put up on 19th August, 2013 as unlisted.

Order Date :- 14.8.2013

Mustaqeem.

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