Ram Prakash Singh vs The Additional Commissioner ...
2013 Latest Caselaw 5048 ALL

Citation : 2013 Latest Caselaw 5048 ALL
Judgement Date : 12 August, 2013

Allahabad High Court

Ram Prakash Singh vs The Additional Commissioner ... on 12 August, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 3024 of 2006
 

 
Petitioner :- Ram Prakash Singh
 
Respondent :- The Additional Commissioner Lucknow And Others
 
Counsel for Petitioner :- Amar Nath Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 12.8.2013

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