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Krishan Kumar @ Kalua vs State Of U.P.
2013 Latest Caselaw 4953 ALL

Citation : 2013 Latest Caselaw 4953 ALL
Judgement Date : 6 August, 2013

Allahabad High Court
Krishan Kumar @ Kalua vs State Of U.P. on 6 August, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12868 of 2013
 

 
Applicant :- Krishan Kumar @ Kalua
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raj Singh
 
Counsel for Opposite Party :- Govt. Advocate,Vinay Kumar Tripathi
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Akhikesh Srivastava, Advocate has put in appearance on behalf of applicant, which is taken on record.

Learned counsel for the complainant prays for and is granted ten days' time to file counter affidavit.

Put up this case before the appropriate Bench on 20th August, 2013 as unlisted.

Order Date :- 6.8.2013

Mustaqeem.

 

 

 
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