Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sarwan Singh vs Gurubachan Singh Alias Sardar ...
2013 Latest Caselaw 4934 ALL

Citation : 2013 Latest Caselaw 4934 ALL
Judgement Date : 5 August, 2013

Allahabad High Court
Sarwan Singh vs Gurubachan Singh Alias Sardar ... on 5 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 21 of 2013
 

 
Appellant :- Sarwan Singh
 
Respondent :- Gurubachan Singh Alias Sardar Bachan Singh And Others
 
Counsel for Appellant :- Surendra Tiwari
 
Counsel for Respondent :- Lal Babu Lal
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

         Case called out.

        As prayed, list along with connected matter on 22nd August, 2013.

Order Date :- 5.8.2013

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter