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M/S Badri Prasad And Sons vs The Indian Bank P.O. No. 1384 And ...
2013 Latest Caselaw 4915 ALL

Citation : 2013 Latest Caselaw 4915 ALL
Judgement Date : 5 August, 2013

Allahabad High Court
M/S Badri Prasad And Sons vs The Indian Bank P.O. No. 1384 And ... on 5 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 245 of 2013
 

 
Appellant :- M/S Badri Prasad And Sons
 
Respondent :- The Indian Bank P.O. No. 1384 And Another
 
Counsel for Appellant :- Anand Swaroop Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       On prayer made by Sri Anand Swaroop Srivastava, learned counsel for the appellant, the case is directed to be put-up as fresh on 20th August, 2013.

Order Date :- 5.8.2013

Priyanka

 

 

 
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