Union Of India & 2 Ors. vs Chintamani Tripathi
2013 Latest Caselaw 4877 ALL

Citation : 2013 Latest Caselaw 4877 ALL
Judgement Date : 2 August, 2013

Allahabad High Court

Union Of India & 2 Ors. vs Chintamani Tripathi on 2 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41992 of 2013
 

 
Petitioner :- Union Of India & 2 Ors.
 
Respondent :- Chintamani Tripathi
 
Counsel for Petitioner :- Praveen Shukla,R.B.Singhal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Issue notice to the respondent returnable at an early date. The petitioners may take steps to serve the respondent by registered post.

List in week commencing 16.9.2013. Till the next date of listing, the operation of the order dated 30.10.2012 in Original Application No. 308 of 2005, Chintamani Tripathi Vs. Union of India and others, shall remain stayed.

Order Date :- 2.8.2013

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