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Vivek Anand vs Union Of India & 4 Ors.
2013 Latest Caselaw 4876 ALL

Citation : 2013 Latest Caselaw 4876 ALL
Judgement Date : 2 August, 2013

Allahabad High Court
Vivek Anand vs Union Of India & 4 Ors. on 2 August, 2013
Bench: Rajes Kumar, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 39749 of 2013
 

 
Petitioner :- Vivek Anand
 
Respondent :- Union Of India & 4 Ors.
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- A.S.G.I.,P.N.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

As prayed, put up on Monday (5.8.2013) as fresh.

Order Date :- 2.8.2013

OP

 

 

 
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