Raj Mani Verma vs State Of U.P. And Others
2013 Latest Caselaw 989 ALL

Citation : 2013 Latest Caselaw 989 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Raj Mani Verma vs State Of U.P. And Others on 16 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 8244 of 2004
 

 
Petitioner :- Raj Mani Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Virendra Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by the learned counsel for the petitioner, one week's time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 16.4.2013

P.P.

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