Vinai Kumar Upadhyaya vs State Of U.P.
2013 Latest Caselaw 839 ALL

Citation : 2013 Latest Caselaw 839 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Vinai Kumar Upadhyaya vs State Of U.P. on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25138 of 2012
 

 
Petitioner :- Vinai Kumar Upadhyaya
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.P.Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revise list.

Learned counsel for the applicant is present.

Rejoinder affidavit filed today by learned counsel for the applicant is taken on record.

Let the progress report of the trial be summoned within two weeks.

List this matter after two weeks.

Order Date :- 12.4.2013

Monika

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