C/M Ram Pratap Inter College, ... vs D.I.O.S. Sultanpur & Others
2013 Latest Caselaw 81 ALL

Citation : 2013 Latest Caselaw 81 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

C/M Ram Pratap Inter College, ... vs D.I.O.S. Sultanpur & Others on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7290 of 2008
 

 
Petitioner :- C/M Ram Pratap Inter College, Sultanpur Thru Manager & Anr.
 
Respondent :- D.I.O.S. Sultanpur & Others
 
Petitioner Counsel :- S.K. Mehrotra,Kapil Deo Srivastava
 
Respondent Counsel :- C.S.C.,Ajay Vikram,B.R.Singh,Dr.V.K.Singh,Ram Dhiraj Yadav
 

 
Hon'ble Pankaj Mithal,J.

This is an application for withdrawal of the writ petition. It is being opposed.

List this application along with the petition in the next cause list.

In the meantime, learned counsel for the petitioner will serve a copy of this application upon original counsel appearing for the petitioner to enable him if necessary to file any objection.

Order Date :- 1.4.2013

R.U.

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