Citation : 2013 Latest Caselaw 77 ALL
Judgement Date : 1 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT - C No. - 16106 of 2012 Petitioner :- Smt. Dharmwati And Another Respondent :- State Of U.P. Thru Special Secy. And Others Petitioner Counsel :- Raj Kumar Shukla,Anil Kumar Shukla,R.K.Srivastava,Smt. Sarita Shukla Respondent Counsel :- C.S.C.,Suresh Singh Hon'ble Shiva Kirti Singh,Chief Justice Hon'ble Dilip Gupta,J.
List the matter in the next cause list. Interim order shall continue till the next date of listing.
Order Date :- 1.4.2013
SK
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