Roop Narayan Shukla And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 765 ALL

Citation : 2013 Latest Caselaw 765 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Roop Narayan Shukla And Ors. vs The State Of U.P And Anr. on 11 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1220 of 2012
 

 
Petitioner :- Roop Narayan Shukla And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Gopesh Tripathi
 
Respondent Counsel :- Govt. Advocate,Saurabh Sriastava
 

 
Hon'ble Ajai Lamba,J.

Smt. Geeta Shukla, respondent no.2 and petitioner no.1 Roop Narayan Shukla are present in court.

Petitioner no.1 Roop Narayan Shukla has given an undertaking that he will not harass respondent no.2/wife Smt. Geeta Shukla and will keep and maintain her with the love, affection and care, as is required of a husband.

List on 16.5.2013.

Smt. Geeta Shukla and Roop Narayan Shukla are directed to remain present in court on the date fixed.

Order Date :- 11.4.2013

A.Nigam

Download the LatestLaws.com Mobile App