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Satya Prakash Tiwari vs State Of U.P. &7 Ors.
2013 Latest Caselaw 750 ALL

Citation : 2013 Latest Caselaw 750 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Satya Prakash Tiwari vs State Of U.P. &7 Ors. on 10 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 71 of 2008
 

 
Petitioner :- Satya Prakash Tiwari
 
Respondent :- State Of U.P. &7 Ors.
 
Petitioner Counsel :- Prashant Singh Atal,Lalit Mohan Singh Rajan,Rachit Sondhi
 
Respondent Counsel :- Govt. Advocate,Indrajeet Shukla,K.N. Misra
 

 
Hon'ble Ajai Lamba,J.

Learned Government Advocate prays for time.

List after one week.

Order Date :- 10.4.2013

A.Nigam

 

 

 
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