Upkar Sahkari Avas Samiti Ltd. And ... vs State Of U.P. And Others
2013 Latest Caselaw 740 ALL

Citation : 2013 Latest Caselaw 740 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Upkar Sahkari Avas Samiti Ltd. And ... vs State Of U.P. And Others on 10 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 9082 of 2013
 

 
Petitioner :- Upkar Sahkari Avas Samiti Ltd. And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- C.S.C.,M.C. Chaturvedi,P.C. Jain
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

As prayed, put up on 11.4.2013.

Order Date :- 10.4.2013

P.P.

Download the LatestLaws.com Mobile App