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Constable 533 C.P. Javed Ahmad vs Amrish Chandra Sharma Director ...
2013 Latest Caselaw 639 ALL

Citation : 2013 Latest Caselaw 639 ALL
Judgement Date : 9 April, 2013

Allahabad High Court
Constable 533 C.P. Javed Ahmad vs Amrish Chandra Sharma Director ... on 9 April, 2013
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 300 of 2013
 

 
Petitioner :- Constable 533 C.P. Javed Ahmad
 
Respondent :- Amrish Chandra Sharma Director General Of Police Lko.& Ors.
 
Petitioner Counsel :- Anupam Shukla
 

 
Hon'ble Dr. Satish Chandra,J.

Sri Anupam Shukla, learned counsel for the petitioner submits that the order passed by the writ court has been complied with and the present contempt petition has become infructuous.

Hence, the contempt petition is dismissed being infructuous.

Order Date :- 9.4.2013

VNP/-

 

 

 
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