Mahmudul Hasan vs State Of U.P.Through Secretary ...
2013 Latest Caselaw 60 ALL

Citation : 2013 Latest Caselaw 60 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Mahmudul Hasan vs State Of U.P.Through Secretary ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6577 of 2005
 

 
Petitioner :- Mahmudul Hasan
 
Respondent :- State Of U.P.Through Secretary Minorities Welfare,Waqf & Haj
 
Petitioner Counsel :- Dileep Singh,Brijendra Chaudhary,Mohd. Waseem,Raj Kumar Singh,Usman Siddiqui
 
Respondent Counsel :- C.S.C.,Rajesh Tewari,S.B. Pandey
 

 
Hon'ble Pankaj Mithal,J.

Sri S.B. Pandey, learned counsel appearing for respondent no. 5 has sent illness slip.

List in the next cause list.

Order Date :- 1.4.2013

SKS

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