Co-Operative Cane Development ... vs Controlling Authority/Deputy ...
2013 Latest Caselaw 481 ALL

Citation : 2013 Latest Caselaw 481 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Co-Operative Cane Development ... vs Controlling Authority/Deputy ... on 5 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8696 of 1993
 

 
Petitioner :- Co-Operative Cane Development Union Ltd.
 
Respondent :- Controlling Authority/Deputy Labour Commission Lko.& Anr.
 
Petitioner Counsel :- Amitabh Misra
 
Respondent Counsel :- C.S.C.,Brijesh Verma
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 5.4.2013

R.U.

Download the LatestLaws.com Mobile App