Dilip Kumar Shukla vs Registrar Co-Operative Society ...
2013 Latest Caselaw 44 ALL

Citation : 2013 Latest Caselaw 44 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Dilip Kumar Shukla vs Registrar Co-Operative Society ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3180 of 1991
 

 
Petitioner :- Dilip Kumar Shukla
 
Respondent :- Registrar Co-Operative Society Lucknow & Others
 
Petitioner Counsel :- S K Srivastava
 
Respondent Counsel :- C S C,Brijesh Kumar,Rakesh Kumar
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of Shri S.K. Srivastava, learned counsel for the petitioner.

Order Date :- 1.4.2013

R.U.

Download the LatestLaws.com Mobile App