Udai Prakash Pandey S/O Ram ... vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 430 ALL

Citation : 2013 Latest Caselaw 430 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Udai Prakash Pandey S/O Ram ... vs State Of U.P. Thru Prin. Secy. ... on 5 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3311 of 2009
 

 
Petitioner :- Udai Prakash Pandey S/O Ram Hausila Pandey
 
Respondent :- State Of U.P. Thru Prin. Secy. Agriculture Education & Othre
 
Petitioner Counsel :- D.N. Tripathi
 
Respondent Counsel :- C.S.C.,Kuldeep Pati Tripathi,Manik Sinha
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 5.4.2013

R.U.

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