Hari Shankar vs Dr.Ram Manohar Lohia Avadh ...
2013 Latest Caselaw 350 ALL

Citation : 2013 Latest Caselaw 350 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Hari Shankar vs Dr.Ram Manohar Lohia Avadh ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 364 of 1999
 

 
Petitioner :- Hari Shankar
 
Respondent :- Dr.Ram Manohar Lohia Avadh University Through Its Registrar
 
Petitioner Counsel :- S.K.Mehrotra,Kapil Muni Dubey,Km.Vishwa Mohini,Vimal Kumar
 
Respondent Counsel :- A.K.Srivastava,Manik Sinha
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner, the case is adjourned for today.

List in the next cause list.

Order Date :- 4.4.2013

R.U.

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