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Sabir And Others vs State Of U.P. And Anr.
2013 Latest Caselaw 34 ALL

Citation : 2013 Latest Caselaw 34 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Sabir And Others vs State Of U.P. And Anr. on 1 April, 2013
Bench: Rajesh Dayal Khare



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 5058 of 2013
 

 
Petitioner :- Sabir And Others
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- D.S. Khan,S.K. Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed by learned counsel for the applicants, present application is dismissed as not pressed.  Interim order, if any, stands vacated.

Order Date :- 1.4.2013

faraz

 

 

 
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