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State Of U.P. Thru' Divisional ... vs Presiding Officer, Labour Court ...
2013 Latest Caselaw 203 ALL

Citation : 2013 Latest Caselaw 203 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
State Of U.P. Thru' Divisional ... vs Presiding Officer, Labour Court ... on 2 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 1323 of 2013
 

 
Petitioner :- State Of U.P. Thru' Divisional Diretor, Social Forestry Divn
 
Respondent :- Presiding Officer, Labour Court And Another
 
Petitioner Counsel :- Anoop Kumar Srivastava
 
Respondent Counsel :- S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the petitioners prays for and is allowed three weeks' time to file an affidavit  of service.

List after three weeks.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 2.4.2013

P.P.

 

 

 
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