Rajpati Singh vs Bhagwati Singh & Others
2013 Latest Caselaw 1480 ALL

Citation : 2013 Latest Caselaw 1480 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Rajpati Singh vs Bhagwati Singh & Others on 29 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 562 of 1994
 

 
Petitioner :- Rajpati Singh
 
Respondent :- Bhagwati Singh & Others
 
Petitioner Counsel :- T.P. Singh,Anil Kumar Singh,Aradhana Chauhan,Rakesh Kumar Pathak,Santosh Kumar Mishra
 
Respondent Counsel :- Sankatha Rai,K.C. Pandey,P.N.Srivastava,Shiv Shanker Pandey,Suresh Srivastva
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of SriP.N. Srivastava, learned counsel for the respondents.

List in the next cause list.

Order Date :- 29.4.2013

P.P.

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