Nitesh Kumar Singh vs The State Of U.P And Anr.
2013 Latest Caselaw 1469 ALL

Citation : 2013 Latest Caselaw 1469 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Nitesh Kumar Singh vs The State Of U.P And Anr. on 29 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2556 of 2012
 

 
Petitioner :- Nitesh Kumar Singh
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Akhilesh Chauhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

It appears that wrong case has been connected.

Let Criminal Revision No.420 of 2012, Jayendra Nath Upadhyay and ors. v. State of U.P., be connected alongwith this case.

File of Criminal Revision No. 420/12 be segregated.

List after three seeks.

Order Date :- 29.4.2013

A.Nigam

Download the LatestLaws.com Mobile App