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Imran Ahmed Khan vs Uptron India Limited Thr. Its ...
2013 Latest Caselaw 1427 ALL

Citation : 2013 Latest Caselaw 1427 ALL
Judgement Date : 26 April, 2013

Allahabad High Court
Imran Ahmed Khan vs Uptron India Limited Thr. Its ... on 26 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 998 of 2002
 

 
Petitioner :- Imran Ahmed Khan
 
Respondent :- Uptron India Limited Thr. Its Managing Director
 
Petitioner Counsel :- N.N.Pandey,D.N.Tripathi,S.A.Khan
 
Respondent Counsel :- S.C.Mishra,Rajesh Shukla,Sanjay Bhasin
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed two weeks time for filing rejoinder affidavit.

List thereafter.

Order Date :- 26.4.2013

SKS

 

 

 
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