Barkat Ullah & Another vs Shaukat Ullah
2013 Latest Caselaw 1320 ALL

Citation : 2013 Latest Caselaw 1320 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Barkat Ullah & Another vs Shaukat Ullah on 25 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 73 of 2000
 

 
Petitioner :- Barkat Ullah & Another
 
Respondent :- Shaukat Ullah
 
Petitioner Counsel :- R.K. Gupta
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Office note dated 24.4.2013 has been put up in view of the report of Stamp Reporter dated 7.2.2000. Office has not taken care of to look to the report of Stamp Reporter dated 8.2.2000 which shows that all the defects have been removed. office is to remain careful in future while submitting report.

As all the defects have been removed, the appeal be assigned regular number and be listed.

Order Date :- 25.4.2013

P.P.

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