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Ram Bilas vs Principal Judge Family Court ...
2013 Latest Caselaw 1196 ALL

Citation : 2013 Latest Caselaw 1196 ALL
Judgement Date : 23 April, 2013

Allahabad High Court
Ram Bilas vs Principal Judge Family Court ... on 23 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 503 of 2011
 

 
Petitioner :- Ram Bilas
 
Respondent :- Principal Judge Family Court Faizabad & Ors.
 
Petitioner Counsel :- Farooq Ayoob
 
Respondent Counsel :- Govt. Advocate,Satyendra Srivastava
 

 
Hon'ble Ajai Lamba,J.

Illness slip has been filed.

The matter relates to payment of maintenance to respondent-wife and minor child.

Deposit was required to be made in this court, which has not been done.

List on 26.4.2013, on which date case shall be decided irrespective of the fact whether the counsel appears or not.

Order Date :- 23.4.2013

A.Nigam

 

 

 
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