Bal Krishan Misra vs State Of U.P. & Others
2013 Latest Caselaw 1051 ALL

Citation : 2013 Latest Caselaw 1051 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Bal Krishan Misra vs State Of U.P. & Others on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1772 of 1995
 

 
Petitioner :- Bal Krishan Misra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.P.Shukla
 
Respondent Counsel :- C.S.C.,O.P.M.Tripathi
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed a week's time and no more for filing copy of the amended writ petition.

Order Date :- 17.4.2013

SKS

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