Rama Shanker Singh Yadav vs Banaras Hindu University Thru' ...
2013 Latest Caselaw 1001 ALL

Citation : 2013 Latest Caselaw 1001 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Rama Shanker Singh Yadav vs Banaras Hindu University Thru' ... on 16 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 31955 of 2005
 

 
Petitioner :- Rama Shanker Singh Yadav
 
Respondent :- Banaras Hindu University Thru' Registrar And Another
 
Petitioner Counsel :- Amit Kumar Singh,P.M.N. Singh
 
Respondent Counsel :- V.K. Upadhyay,Hem Pratap Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Sri Amit Kumar Singh, learned counsel for the petitioner prays for adjournment for the day to enable him to prepare and argue the matter on merit.

The prayer is allowed.

List in the next cause list.

Order Date :- 16.4.2013

P.P.

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