Citation : 2012 Latest Caselaw 4636 ALL
Judgement Date : 28 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 49764 of 2012 Petitioner :- Sanskaar College Of Management & Computer Applications Respondent :- The State Of U.P. Thru Its Chief Secy. And Others Petitioner Counsel :- Uma Shankar Singh Respondent Counsel :- C.S.C. Hon'ble Amreshwar Pratap Sahi,J.
Heard learned counsel for the applicant on Correction application dated 27.9.2012.
The date 3.9.2009 shall be read as 23.9.2009.
Civil Misc. Correction Application No.293123 of 2012 is accordingly disposed of.
Order Date :- 28.9.2012
Hasnain
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