C/M Seth Bholanath Hari Sharan ... vs State Of U.P. And Others
2012 Latest Caselaw 4572 ALL

Citation : 2012 Latest Caselaw 4572 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

C/M Seth Bholanath Hari Sharan ... vs State Of U.P. And Others on 27 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50257 of 2012
 

 
Petitioner :- C/M Seth Bholanath Hari Sharan Bansal Saraswati U.M.Vidyalay
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- N.L. Pandey,Ravi Shanker Pathak
 
Respondent Counsel :- C.S.C.,C.M. Yadav,Yatindra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Put up on 1.10.2012 along with the records of Writ Petition No.58021 of 2008.

Order Date :- 27.9.2012

Hasnain

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