Smt.Rekha Gupta vs Smt.Durgawati Singh & Others
2012 Latest Caselaw 4570 ALL

Citation : 2012 Latest Caselaw 4570 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Smt.Rekha Gupta vs Smt.Durgawati Singh & Others on 27 September, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 823 of 2001
 

 
Petitioner :- Smt.Rekha Gupta
 
Respondent :- Smt.Durgawati Singh & Others
 
Petitioner Counsel :- A.K.Saxena,J.K.Khanna,Ramji Saxena
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Case is called out. No one is present to press this appeal.

The appeal is dismissed for want of prosecution.

(Arvind Kumar Tripathi (II) J) (Prakash Krishna,J)

Order Date :- 27.9.2012

v.k.updh.

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