Ram Kishore Verma vs State Of U.P. Through Secy. ...
2012 Latest Caselaw 4562 ALL

Citation : 2012 Latest Caselaw 4562 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Ram Kishore Verma vs State Of U.P. Through Secy. ... on 27 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5183 of 2012
 

 
Petitioner :- Ram Kishore Verma
 
Respondent :- State Of U.P. Through Secy. Cooperative Societies Lko. & Ors
 
Petitioner Counsel :- Sarju Prasad Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner is stated to be in personal difficulty.

List again.

Order Date :- 27.9.2012

A.Nigam

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