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Prithvi Pal Singh & Another vs State Of U.P. & Others
2012 Latest Caselaw 4501 ALL

Citation : 2012 Latest Caselaw 4501 ALL
Judgement Date : 26 September, 2012

Allahabad High Court
Prithvi Pal Singh & Another vs State Of U.P. & Others on 26 September, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2751 of 2010
 

 
Petitioner :- Prithvi Pal Singh & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Indra Mani Tripathi
 
Respondent Counsel :- Govt. Advocate,R.P.Singh Parihar,Santosh Kr.Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionists, list on 11.10.2012 peremptorily. 

Interim order, if any, shall continue till the date fixed.

Order Date :- 26.9.2012

Hasnain

 

 

 
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