Rochit Bhardwaj vs State Of U.P. And Others
2012 Latest Caselaw 4247 ALL

Citation : 2012 Latest Caselaw 4247 ALL
Judgement Date : 18 September, 2012

Allahabad High Court

Rochit Bhardwaj vs State Of U.P. And Others on 18 September, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 32037 of 2003
 

 
Petitioner :- Rochit Bhardwaj
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.P.S. Raghav,Sudhir Dixit,Vijay Mahendra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Allowed.

For orders, see my order

of date, passed on the memo of

writ petition no. 52667 of 2004.

Order Date :- 18.9.2012

Download the LatestLaws.com Mobile App