Bal Deo Raj Ahuja vs Rent Control & Eviction Officer & ...
2012 Latest Caselaw 4187 ALL

Citation : 2012 Latest Caselaw 4187 ALL
Judgement Date : 14 September, 2012

Allahabad High Court

Bal Deo Raj Ahuja vs Rent Control & Eviction Officer & ... on 14 September, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 41511 of 1997
 

 
Petitioner :- Bal Deo Raj Ahuja
 
Respondent :- Rent Control & Eviction Officer & Others
 
Petitioner Counsel :- Tarun Varma
 
Respondent Counsel :- C.S.C.,A.K. Sand,Ram Mohan
 

 
Hon'ble Sudhir Agarwal,J.

Adjournment has been sought by Sri Tarun Varma, learned counsel for petitioner, on the ground of illness.

It is an old case and normally should not be adjourned. However, considering the request of learned counsel for petitioner, put up this case on 17.9.2012.

Dt. 14.9.2012

PS-41511/97

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