Muslim Association, Kanpur vs State Of U.P. And Others
2012 Latest Caselaw 4159 ALL

Citation : 2012 Latest Caselaw 4159 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Muslim Association, Kanpur vs State Of U.P. And Others on 13 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 17495 of 2012
 

 
Petitioner :- Muslim Association, Kanpur
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yashwant Varma
 
Respondent Counsel :- C.S.C.,Piyush Shukla
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interimorder already passed is extended till the next date of listing.

Order Date :- 13.9.2012

SRY

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