Thursday, 30, Apr, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

Hari Krishna Verma vs State Of U.P. Through Secy. ...
2012 Latest Caselaw 4158 ALL

Citation : 2012 Latest Caselaw 4158 ALL
Judgement Date : 13 September, 2012

Allahabad High Court
Hari Krishna Verma vs State Of U.P. Through Secy. ... on 13 September, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4859 of 2012
 

 
Petitioner :- Hari Krishna Verma
 
Respondent :- State Of U.P. Through Secy. Intermediate Edu. Lko. & Ors.
 
Petitioner Counsel :- Som Kartik
 
Respondent Counsel :- C.S.C.,H.S.Jain
 

 
Hon'ble Ajai Lamba,J.

A number of cases have been traded between the Committee of Management, petitioner and respondent no.5.  It would be appropriate if this case is also heard with that bunch.

List this case alongwith Writ Petition No.6746(SS) of 2006, Suresh Kumar Mishra v. State of U.P. & ors.

In the meantime, issue notice to serve on respondent nos.4 and 5, returnable in two weeks.

Order Date :- 13.9.2012

A.Nigam

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs