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Krishna Pal Singh vs State Of U.P. & Others
2012 Latest Caselaw 4082 ALL

Citation : 2012 Latest Caselaw 4082 ALL
Judgement Date : 11 September, 2012

Allahabad High Court
Krishna Pal Singh vs State Of U.P. & Others on 11 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 40629 of 2012
 

 
Petitioner :- Krishna Pal Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Aditya Kumar Singh,Amit Kumar Singh
 
Respondent Counsel :- C.S.C.,B.L. Yadav,S.K. Agrahari
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with the record of writ petition No.7691 of 2011 on the date fixed in the said case.

Order Date :- 11.9.2012

SRY

 

 

 
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