Pramod Upreti & Others vs State Of U.P. & Others
2012 Latest Caselaw 3979 ALL

Citation : 2012 Latest Caselaw 3979 ALL
Judgement Date : 5 September, 2012

Allahabad High Court

Pramod Upreti & Others vs State Of U.P. & Others on 5 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44651 of 2012
 

 
Petitioner :- Pramod Upreti & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ajal Krishna,Deepti Srivastava
 
Respondent Counsel :- C.S.C.,Somveer
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Sri Som Veer, Advocate has entered appearance on behalf of respondent No.4.

List this writ petition along with record of writ petition No.40244 of 2012, Jitendra Kumar and others vs. State of U.P. and others on the date fixed in the aforesaid case.

Respondents may file counter affidavit by the date fixed.

Order Date :- 5.9.2012

SRY

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