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Raj Bahadur vs State Of U.P. & Others
2012 Latest Caselaw 3967 ALL

Citation : 2012 Latest Caselaw 3967 ALL
Judgement Date : 4 September, 2012

Allahabad High Court
Raj Bahadur vs State Of U.P. & Others on 4 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41221 of 2012
 

 
Petitioner :- Raj Bahadur
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satyendra N. Singh
 
Respondent Counsel :- C.S.C.,J.N. Maurya
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the order dated 23.08.2012, the words "Advertisement No.1" is directed to be substituted by the words "Advertisement No.2"

Order Date :- 4.9.2012

SRY

 

 

 
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