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Deepak Srivastava vs State Of U.P. Through Principal ...
2012 Latest Caselaw 3964 ALL

Citation : 2012 Latest Caselaw 3964 ALL
Judgement Date : 4 September, 2012

Allahabad High Court
Deepak Srivastava vs State Of U.P. Through Principal ... on 4 September, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4640 of 2012
 

 
Petitioner :- Deepak Srivastava
 
Respondent :- State Of U.P. Through Principal Secy. Cooperative & Others
 
Petitioner Counsel :- Vimal Sen,A.K. Jauhari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

In view of pleadings in para 13 of the writ petition, issue notice to respondent nos.2 and 3, returnable in three weeks.

Respondent no.1 shall appear through Sri Pankaj Patel, learned Government Advocate.

Order Date :- 4.9.2012

A.Nigam

 

 

 
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