Citation : 2012 Latest Caselaw 5390 ALL
Judgement Date : 31 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6779 of 2012 Petitioner :- Paras Nath Respondent :- State Of U.P. Petitioner Counsel :- Srees Kumar Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Let counter affidavit be filed clearly indicating the role played by the applicant in commission of offence.
List after two weeks.
Order Date :- 31.10.2012
A.Nigam
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!